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[Cites 0, Cited by 0] [Section 6A(6)] [Section 6A] [Entire Act]

Union of India - Subsection

Section 6A(6)(i) in The Salary, Allowances and Pension of Members of Parliament Act, 1954

(i)to one free pass for one person to accompany the member and travel by the [highest class] [Substituted by Act 60 of 1988, s.5 (w.e.f. 1-4-1988) ] by steamer to and fro any part of the constituency of the member and any other part of his constituency or the nearest port in the mainland of India; [or] [Substituted by Act 60 of 1988, s.5 (w.e.f. 1-4-1988) ]