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Union of India - Section

Section 14 in The Mines Rescue Rules, 1985

14. Duties and responsibilities of rescue room incharge

.-Every rescue room incharge shall-
(a)display prominently a list of mines served by his rescue room;
(b)maintain the equipment and apparatus kept at the rescue room in perfect order;
(c)maintain a proper record of all rescue equipment and apparatus kept at the rescue room and inspection thereof; and
(d)not allow any unauthorised person to enter into, or permit any unauthorised person to take out any apparatus or equipment from the rescue room.