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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(5)(a) in Sikkim Shops and Commercial Establishments Act, 1983

(a)a society registered or deemed to have been registered under the Sikkim Co-operative Societies Act, 1978, (12 of 1978) and a charitable or other trust, whether registered or not, any business, trade, profession or work in connection with or incidental or ancillary to such business, trade or profession;