Madhya Pradesh High Court
Bansal Infratech Synergies India ... vs M.P. Rural Road Developement Authority on 30 September, 2015
amol Page no. W.P. no. 5068/2015 3010912015 Parties through their counsel Learned counsel for the respondent prays for and is
granted eight weeks' time to file reply. List on 06/01/2016. LR to continue. (S.C. SHARMA) Judge