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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1)(d) in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

(d)imposing upon him such restrictions as may be specified in the order in respect of his employment or business, in respect of his association or communication with order persons and in respect of his activities in relation to the dissemination of news or propagation of the opinions;