Section 11UB(9)(iii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 11UB(9)] [Section 11UB] [Entire Act]

Union of India - Subsection

Section 11UB(9)(iii) in Income Tax Rules, 1962

(iii)"right of management or control" shall include the right to appoint majority of the directors or to control the management or policy decision exercisable by a person or persons acting individually or in concert, directly or indirectly, including by virtue of shareholding or management rights or shareholders agreements or voting agreements or in any other manner;

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Union of India - Subsection

Section 11UB(9)(iii) in Income Tax Rules, 1962