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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Telangana - Subsection

Section 61(1)(c) in Telangana Panchayat Raj Act, 2018

(c)in the case of a ferry connecting any public road under the management of Gram Panchayat or a Mandal Praja Parishad and lying partly within the jurisdiction of a municipality, in a joint committee or a Mandal Praja Parishad as the case may be, and the Municipality concerned.