Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 13 in The Tobacco Board Act, 1975

13. Virginia tobacco to be sold at registered auction platforms.

No registered grower or curer shall sell or cause to be sold virginia tobacco elsewhere than at an auction platform registered with the Board in accordance with the rules made under this Act [or established by the Board under this Act] [ Inserted by Act 36 of 1978, Section 4.].