Delhi High Court - Orders
Walmart Apollo, Llc vs Jyothy Labs Limited on 17 November, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~22
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ CS(COMM) 577/2024 & I.A. 33399/2024
WALMART APOLLO, LLC .....Plaintiff
Through: Mr. Raj Sehkahr Rao, Sr. Advocate
with Mr. Rahul Chaudhary, Ms. Ekta
Sarin, Mr. Akshay Bhardwaj and Ms.
Vanshika Arora, Advocates.
versus
JYOTHY LABS LIMITED .....Defendant
Through: Mr. Achuthan Sreekumar, Mr. Rohil
Bansal, Mr. Swastik Bisarya and Mr.
Sudeep Vijayan, Advocates
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 17.11.2025 List for hearing on injunction application on 12.12.2025 at 03:30 P.M. MANMEET PRITAM SINGH ARORA, J NOVEMBER 17, 2025/mt This is a digitally signed order.
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