Section 23 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979
23. Presentation to the examiner a practical note book or class work note book that does not belong to the candidate.
- If a candidate for an examination in Science or other subject, presents to the examiner a practical or class work note book which does not belong to him, his result in that subject including the practical test, shall be cancelled.
