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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(4) in Rajasthan Co-operative Societies Act, 2001

(4)Where an order of winding up of co-operative society is set-aside in appeal, the property, effects and actionable claims of the society shall re-vest in the society.