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State of Rajasthan - Section

Section 18 in University of Udaipur Officers (Conditions of Service) Rules, 1976

18.

An officer before leaving the University service shall hand over the charge of his post to a duly authorized officer and shall return to the University all books, apparatus, furniture & other materials issued to him for his personal or official use and shall pay up in full all outstanding dues on account of occupation of residential quarters, water/electric charges, loans and advances if any. In case of default the Head of the institution in which he is employed shall recover the amount due to him on account of the above items from his last salary.