Bombay High Court
Devendraprasad Jagannath Singh vs St. Ulai High School Through Principal ... on 17 April, 2024
Author: Gauri Godse
Bench: Gauri Godse
Board Sr.No.:-30
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1536 OF 2021
Devendraprasad Jagannath Singh ....PETITIONER
V/S
St. Ulai High School Through Principal And Ors
....RESPONDENT
None for the Petitioner Smt M.S. Bane AGP for state CORAM : HON'BLE MS. JUSTICE GAURI GODSE J DATE : 17th April, 2024 P.C. :
S. O. to 25/06/2024 .
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