Section 10(4) in The Punjab Agricultural Produce Markets (General) Rules, 1962
(4)[ The Chairman shall forthwith report to the Secretary of the Board in case any member of the Committee dies or becomes subject to any of the disqualifications mentioned in sub-section (5) of Section 3 read with sub- section (4) of Section 12.] [Substituted vide Haryana Notification dated 12-9-1975.]
