Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(i) in General Rules for the Management of Reserved and Unreserved Lands (I.E.) Rules (i)The Government possess the full right to mines and minerals in all reserved and unreserved lands as defined in rule 3.
