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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(2)(a) in The Jammu and Kashmir Representation of the People Act, 1957

(a)the electorate shall consist of members of municipal council, town area committees and notified area committees within the limits for that constituency;