Patna High Court - Orders
Sailesh Kumar Tripathi For M/S Darcl ... vs The State Of Bihar on 23 January, 2025
Author: Partha Sarthy
Bench: Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.407 of 2021
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Sailesh Kumar Tripathi for M/s DARCL Logistics Ltd.,
... ... Appellant/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Maruth Nath Roy, Advocate
For the Respondent/s : Mr. P.K. Shahi, AG
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
4 23-01-2025Four weeks' further time is granted to the learned counsel for the appellant to remove the defects as pointed out by the Stamp Reporter.
2. If the defects are removed, let this case be listed under the appropriate heading on 21 st of February, 2025.
(Ashutosh Kumar, ACJ) (Partha Sarthy, J) aditya/krishna U