Himachal Pradesh High Court
Sh. Kushal Singh & Ors. vs . State Of H.P. & Ors. on 27 April, 2022
Bench: Sabina, Sandeep Sharma
Sh. Kushal Singh & Ors. vs. State of H.P. & Ors.
CWPOA No. 6176 of 2020 .
27.04.2022 Present: Ms. Babita Chauhan, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Admitted.
( Sabina ) Judge (Sandeep Sharma) Judge April 27, 2022 (reena) ::: Downloaded on - 27/04/2022 20:10:51 :::CIS