Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Odisha - Subsection Section 50(d) in The Orissa Medical Registration Rules, 1965 (d)If the applicant is not resident in Orissa, a certificate signed by two resident practitioners registered under the Medical Acts of any other State of the Indian Union;
