Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] State of Gujarat - Subsection Section 166(2) in The Gujarat Panchayats Act, 1993 (2)The Gujarat Local Fund Audit Act, 1963 shall apply to the auditing of the accounts of the district panchayat.
