Rajasthan High Court - Jodhpur
Manna Ram vs Raj Hans Upadhayay on 7 February, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1204/2018 Manna Ram
----Petitioner Versus Raj Hans Upadhayay & Anr.
----Respondents For Petitioner(s) : Mr. Devanand Solanki For Respondent(s) : Mr. Navdeep Dadhich for Mr. Harish Purohit JUSTICE DINESH MEHTA Order 07/02/2020 Mr. Navdeep Dadhich, associate to Mr. Harish Purohit, accepts notice on behalf of the respondent No.2.
This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.09.2019 passed in SBCWP No.992/2018 and only names of concerned counsel be reflected in the cause list.
(DINESH MEHTA),J 130-Ramesh/-
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