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Supreme Court - Daily Orders

Regional Provident Fund Commissioner vs Subhash Chandra Banerjee on 11 August, 2017

     ITEM NO.33                          REGISTRAR COURT. 2               SECTION

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Diary No(s). 18022/2017

     REGIONAL PROVIDENT FUND COMMISSIONER & ANR.                        Petitioner(s)

                                                    VERSUS

     SUBHASH CHANDRA BANERJEE & ANR.                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.65443/2017-WITHDRAWL OF CASE)


     Date : 11-08-2017 This petition was called on for hearing today.



     For Petitioner(s)
                                        Mr. Smarhar Singh, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

What gets revealed from the perusal of the office report is that the Ld. Counsel for the petitioner has filed a letter for the withdrawal of this Petition which is an unregistered one. Since the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.

SANJAY PARIHAR Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2017.08.12 11:47:09 IST Reason: