Supreme Court - Daily Orders
M/S. Mms Steel And Power (P) Ltd vs Ongc, Cauvery Asset Neravy on 12 November, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.44 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1690/2024
[Arising out of impugned final judgment and order dated 22-12-2023
in CRPPD No. 913/2020 passed by the High Court of Judicature at
Madras]
M/S. MMS STEEL AND POWER (P) LTD. Petitioner(s)
VERSUS
ONGC, CAUVERY ASSET NERAVY Respondent(s)
(IA No. 15337/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No. 110119/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 12-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Challa Kodanda Ram, Sr. Adv.
Mr. Balaji Srinivasan, AOR
Mr. Vishwaditya Sharma, Adv.
Mr. Shreyas Ranjan, Adv.
For Respondent(s) Mr. Tushar Mehta, Sr. Adv.
Mr. Kaushik Choudhury, AOR
Mr. Jyotirmoy Chatterjee, Adv.
Mr. Saksham Garg, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 26.11.2024.
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by INDU MARWAH Date: 2024.11.13 15:21:54 IST Reason: