Supreme Court - Daily Orders
Adiwasi Gond Gowari (Gowari) Seva ... vs Anup Kumar Yadav on 10 March, 2026
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.41 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No.122/2024 in C.A. No.4101/2020
ADIWASI GOND GOWARI (GOWARI) SEVA MANDAL Petitioner(s)
VERSUS
ANUP KUMAR YADAV Respondent(s)
[IA No. 154683/2021 - EXEMPTION FROM FILING O.T.]
Date : 10-03-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE VIJAY BISHNOI
For Petitioner(s) :M/S. Lambat & Legiteam, AOR
Mr. Kishor Lambat, Adv.
Ms. Suja Joshi, Adv.
Ms. Kashmira Lambat, Adv.
For Respondent(s) :Mr. Aaditya Aniruddha Pande, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Shrirang B. Varma, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Mr. Adarsh Dubey, Adv.
Ms. Chitransha Singh Sikarwar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request of learned counsel for the petitioner, adjourned to 12.05.2026.
(KRITIKA TIWARI) (AKSHAY KUMAR BHORIA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by SONIA BHASIN Date: 2026.03.14 13:52:27 IST Reason: