Jharkhand High Court
Jahangir Alam vs State Of Jharkhand & Ors on 19 August, 2020
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No.1976 of 2020
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Jahangir Alam .......... Petitioner.
-Versus-
State of Jharkhand & Ors. .......... Respondents.
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CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioner : Mr. Ayus Aditya, Advocate For the State : Mr. Gaurav Abhishek, A.C. to A.G.
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Order No.03 Date: 19.08.2020 This case is taken up through video conferencing.
Mr. Gaurav Abhishek, learned A.C. to A.G., prays for one week more time to file counter affidavit on behalf of the respondents.
In view of the said prayer, put up this case under appropriate heading after one week.
In the meantime, the interim order dated 29th July, 2020 shall continue.
(Rajesh Shankar, J.) Sanjay/