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Securities Appellate Tribunal

Texmo Pipes And Products Limied vs Sebi on 1 May, 2025

BEFORE THE SECURITIES APPELLATE TRIBUNAL
                 MUMBAI

                                                                     Date: 01.05.2025

                                            Appeal No. 215 of 2025


Texmo Pipes and Products Limited                                        ...Appellant

Versus

Securities and Exchange Board of India                                 ...Respondent

Mr. Kunal Katariya, Advocate with Mr. Deepak Dhane and
Mr. Viraaj Bhate, Advocates i/b. Corporate Pleaders for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Tushar
Bansode and Mr. Aavish Shetty, Advocates i/b. M/s. K. Ashar &
Co. for the Respondent.


ORDER:

Respondent seeks time.

2. By consent, call on May 06, 2025.

Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar PRERNA Digitally signed by PRERNA MANISH Technical Member 01.05.2025 MANISH KHARE Date: 2025.05.02 PK KHARE 11:50:51 +05'30'