Securities Appellate Tribunal
Texmo Pipes And Products Limied vs Sebi on 1 May, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 01.05.2025
Appeal No. 215 of 2025
Texmo Pipes and Products Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Kunal Katariya, Advocate with Mr. Deepak Dhane and
Mr. Viraaj Bhate, Advocates i/b. Corporate Pleaders for the
Appellant.
Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Tushar
Bansode and Mr. Aavish Shetty, Advocates i/b. M/s. K. Ashar &
Co. for the Respondent.
ORDER:
Respondent seeks time.
2. By consent, call on May 06, 2025.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar PRERNA Digitally signed by PRERNA MANISH Technical Member 01.05.2025 MANISH KHARE Date: 2025.05.02 PK KHARE 11:50:51 +05'30'