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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(a) in The Railway Protection Force Rules, 1987

(a)Out-door-
(i)correct wearing of uniform, ie. clothing and accoutrements;
(ii)ceremonial drill and guard mounting;
(iii)Squad, platoon and company drill and extended order movements;
(iv)Weapon training including field craft, tear gas smoke, riot drill andhandling of explosives;
(v)Physical training; and
(vi)Self-defence, karate, swimming and leader ship.