Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(1) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015 (1)Subject to the provisions of the following sub-sections, the term of a member, other than an ex officio member, shall be five years from the date of nomination.
