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[Cites 0, Cited by 0] [Section 102] [Entire Act]

NCT Delhi - Subsection

Section 102(4) in The Delhi Water Board Act, 1998

(4)If any dispute arises between the Telegraph Authority and the Board in respect of the exercise of the powers conferred by this Act, the matter may be referred to the Central Government and the order of the Central Government thereon shall be final.