Himachal Pradesh High Court
Ambuja Cement Ltd. vs . Nank Chand & Anr. on 22 June, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Ambuja Cement Ltd. vs. Nank Chand & Anr.
RFA No.4166 of 2013 22.06.2023 Present: Mr. Neeraj Gupta, Senior Advocate with Mr. Janesh Gupta, Advocate, for the appellant.
Mr. Rajender Sharma, Advocate, for respondent No.1.
Learned Senior Counsel representing the appellant states that since the case at hand has come up for final hearing after considerable time, he may be given some time to complete his brief.
Accordingly, in view of the above, list this matter on 20.07.2023.
(Sandeep Sharma) Judge 22nd June, 2023 (reena) ::: Downloaded on - 23/06/2023 20:33:06 :::CIS