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Union of India - Section

Section 14 in The Merchant Shipping (Continuous Discharge Certificate) Rules, 2017

14. Returns of Continuous Discharge Certificate.

- The Shipping Master shall, at the beginning of each quarter furnish to the Director General of Shipping a return of the number of Continuous Discharge Certificate issued to seafarers from his port during the previous quarter in Form -4.Form-1[See sub- rule (2) of rule 3]Application Form for Continuous Discharge Certificate