Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 435] [Entire Act] State of Gujarat - Subsection Section 435(d) in Gujarat High Court Rules, 1993 (d)The name of the firm or partnership may contain the names of the persons who were or are members of the partnership but of no others.
