Section 6(a) in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955
(a)be under 29 years and over 25 years of age on the 1st day of August, last preceding the month in which the examination is held: Provided that a candidate belonging to a Scheduled Castes or a Scheduled Tribes must be under thirty-four years and over twenty-five years of age on the said date:
