Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1)(c) in The Maharashtra Maritime Board Act, 1996

(c)The contributions, if any, payable to the Central or State Government on account of pension and leave allowance of any officer lent to the Board by such Government;