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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(1)(d) in The West Bengal Co-Operative Societies Act, 1983

(d)subject to the approval of the State Government by general or special order, any association or body of persons (whether incorporated or not) or any financing bank: