Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 212 in Orissa Municipal Rules, 1953 212. Lease of road sides and street margin. - Leases of road sides and street margins vested in a Council shall be subject to the restriction, if any, imposed by the Government under Sub-section (5) of Section 255 of the Orissa Municipal Act, 1950.
