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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(3)Notwithstanding the expiration of the term specified under sub-section (1), the outgoing member shall continue in office till the nomination or election, as the case may be, of his successor.