Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Nagaland - Subsection Section 2(10) in Nagaland Jhumland Act, 1970 (10)"Timber" Includes trees when they have fallen, or have been felled, and all wood whether cut up or fashioned or hollowed 9ut for -any purpose or not.
