Bombay High Court
Godaddy.Com,Llc vs Uti Infrastructure Technology And ... on 29 February, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 IAL 5065-24.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 5065 of 2024
IN
COMMERCIAL (IP) SUIT NO. 537 OF 2024
UTI Infrastructure Technology and .. Applicant
Services Limited
Versus
Extra Tech World and ors .. Respondents
...
Mr. Rashmin Khandekar, Mr.Anand Mohan with Vijay Purohit,
Mr.Pratik Jhaveri, Ms.Nikita Bangera, Mr.Faizan M. Mithaiwala
and Mr.Samkit Jain i/b P & A Law Offices for the applicant/
original plaintiff.
Mr. Pheroze Mehta with Shivam Tiwari, Debarshi Dutla and
Mrinal Ojha for applicant/ defendant nos.5 and 6.
CORAM: BHARATI DANGRE, J.
DATED : 29th FEBRUARY, 2024 P.C:-
1 List on 18/3/2024.
2 Ad-interim to continue till then.
( SMT. BHARATI DANGRE, J.) Tilak ::: Uploaded on - 01/03/2024 ::: Downloaded on - 09/03/2024 19:06:18 :::