Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Godaddy.Com,Llc vs Uti Infrastructure Technology And ... on 29 February, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                   1/1                   IAL 5065-24.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
            INTERIM APPLICATION (L) NO. 5065 of 2024
                              IN
              COMMERCIAL (IP) SUIT NO. 537 OF 2024


UTI Infrastructure Technology and               .. Applicant
Services Limited
                         Versus
Extra Tech World and ors                        .. Respondents
                                         ...

Mr. Rashmin Khandekar, Mr.Anand Mohan with Vijay Purohit,
Mr.Pratik Jhaveri, Ms.Nikita Bangera, Mr.Faizan M. Mithaiwala
and Mr.Samkit Jain i/b P & A Law Offices for the applicant/
original plaintiff.
Mr. Pheroze Mehta with Shivam Tiwari, Debarshi Dutla and
Mrinal Ojha for applicant/ defendant nos.5 and 6.

                            CORAM: BHARATI DANGRE, J.

DATED : 29th FEBRUARY, 2024 P.C:-

1 List on 18/3/2024.
2 Ad-interim to continue till then.

( SMT. BHARATI DANGRE, J.) Tilak ::: Uploaded on - 01/03/2024 ::: Downloaded on - 09/03/2024 19:06:18 :::