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[Cites 0, Cited by 0] [Section 1A(47)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(47)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)in the absence of a building contract, the keel of which are laid or which are at a similar stage of construction on or after the 1st February, 2008; or :