Section 21(2) in The West Bengal University of Animal and Fishery Sciences Act, 1995
(2)Each Faculty shall consist of the following members :-(a)the Vice-Chancellor, Chairman;(b)the Dean of the Faculty;(c)the Registrar;(d)the Director of Research, Extension and Farms;(e)the Librarian;(f)the Heads of Departments under the concerned Faculty;(g)one Lecturer, one Reader and one Professor elected by the Teachers of the concerned Faculty from amongst themselves;(h)two representatives of regular students, one of whom shall be a regular post-graduate student, elected by the regular students in the manner prescribed.Explanation. - "Regular student" has the same meaning as in the Explanation to clause (j) of sub-section (1) of section 18;(i)the Secretary of the concerned Faculty, ex officio;(j)such other members as may be prescribed.
