Allahabad High Court
Commissioner Of Income Tax-Ii Aayakar ... vs M/S Manav Vikas Avam Sewa Sansthan ... on 7 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 161 of 2009 Petitioner :- Commissioner Of Income Tax-Ii Aayakar Bhawan Respondent :- M/S Manav Vikas Avam Sewa Sansthan Kanpur Raod Lko. Petitioner Counsel :- D.D.Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri D.D.Chopra, learned counsel for the appellant is reported to be on sanctioned leave.
List in the week commencing 18th January, 2010. Order Date :- 7.1.2010 AKS