Gujarat High Court
Jignesh Alias Lalo Shashikantbhai ... vs State Of Gujarat on 24 August, 2018
Author: A.J.Shastri
Bench: A.J. Shastri
C/SCA/13008/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13008 of 2018
===============================================
JIGNESH ALIAS LALO SHASHIKANTBHAI CHOTALAL DABHELIYA
Versus
STATE OF GUJARAT
===============================================
Appearance:
MR HARDIK A DAVE(3764) for the PETITIONER(s) No. 1
MR PAWAN A BAROT(6455) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2,3
MR.BHARAT VYAS, AGP (99) for the RESPONDENT(s) No. 1
===============================================
CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 24/08/2018
ORAL ORDER
Notice returnable on 10.09.2018. Learned Assistant Government Pleader waives service of Notice on behalf of the respondent - State. Direct service qua other respondents is permitted.
(A.J.SHASTRI ,J.) dharmendra Page 1 of 1