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Gujarat High Court

Jignesh Alias Lalo Shashikantbhai ... vs State Of Gujarat on 24 August, 2018

Author: A.J.Shastri

Bench: A.J. Shastri

             C/SCA/13008/2018                              ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 13008 of 2018

===============================================
        JIGNESH ALIAS LALO SHASHIKANTBHAI CHOTALAL DABHELIYA
                                 Versus
                           STATE OF GUJARAT
===============================================
Appearance:
MR HARDIK A DAVE(3764) for the PETITIONER(s) No. 1
MR PAWAN A BAROT(6455) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 2,3
MR.BHARAT VYAS, AGP (99) for the RESPONDENT(s) No. 1
===============================================

 CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI

                                Date : 24/08/2018

                                  ORAL ORDER

Notice returnable on 10.09.2018. Learned Assistant Government Pleader waives service of Notice on behalf of the respondent - State. Direct service qua other respondents is permitted.

(A.J.SHASTRI ,J.) dharmendra Page 1 of 1