Supreme Court - Daily Orders
Rajiv Gandhi Ongc (Con) Worker Welfare ... vs Govt. Of India . on 3 January, 2017
Bench: R.K. Agrawal, R. Banumathi
ITEM NO.30 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No(s). 24547/2016)
(Arising out of impugned final judgment and order dated 06/04/2016
in WA No. 968/2012 passed by the High Court Of Madras)
RAJIV GANDHI ONGC (CON) WORKER WELFARE ASSOCIATION Petitioner(s)
VERSUS
GOVT. OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 03/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. S. Gowthaman,Adv.
Mr. K.G. Krishnaraj, Adv.
Ms. S. Shantha Kumari, Adv.
Mr. B. Karunakaran, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The SLP is dismissed.
(HEMALATHA MOHAN) (CHANDER BALA) SR.P.A. COURT MASTER Signature Not Verified Digitally signed by HEMALATHA MOHAN Date: 2017.01.06 15:02:33 IST Reason: