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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(a) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(a)A separate department of Pharmaceutical chemistry with a laboratory of 30" x 40" with a standard chemistry laboratory work tables to accommodate 30 students in a batch at a time with gas, water, drainage and sufficient electrical connection on the table and in the laboratory for easy operation of electrical equipments. There should also be a provision for vacuum points and space for laboratory, staff preparation room and balance room. There should also be a Professor's room.