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Greater Bengaluru City Corporation -

Section 16 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

16. of the functions of the Electoral Registration Officer.

Provision of polling stations.-The District Election Officer shall, with theprevious approval of the State Election Commission, provide sufficient number of pollingstations for every Ward within the area of his jurisdiction, and shall publish in suchmanner as the State Election Commission may direct, a list showing the polling stationsso provided and the polling areas or group of voters for which they have respectively been