Himachal Pradesh High Court
Niranjan Singh vs . State Of H.P. & Others on 13 June, 2024
Author: Virender Singh
Bench: Virender Singh
Niranjan Singh Vs. State of H.P. & Others .
CWPOA No.193 of 2019 13.06.2024 Present: Ms. Seema Azad, Advocate vice Mr. Vasu Sood, Advocate, for the petitioner.
Mr. Tejasvi Sharma, Additional Advocate General, for the respondents.
In view of the request made by learned vice counsel appearing for the petitioner, list for hearing on 1st August, 2024.
(Virender Singh) Judge June 13, 2024(ps) ::: Downloaded on - 13/06/2024 20:33:31 :::CIS