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State of Jharkhand - Section

Section 384 in Civil Court Rules of the High Court of Judicature at Patna

384.

At stations where there are more Courts than one there shall be one amalgamated Copying Department. Of this Department such officer as the District Judge may nominate will be in charge and the clerk appointed to be the Chief Examiner (otherwise known as Head Comparing Clerk) will be the Chief Ministerial Officer.