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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(4)(i) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(i)the persons having more than two children shall not be deemed to be disqualified for promotion so long as the number of children he/she had on 1.6.2002 does not increase.