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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(1) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(1)The Board shall have a Managing Director who shall be appointed by the State Government and consist of the following other officers (i) One General Manager (ii) Two Assistant General Manager (Personnel, Accounting & Packaging) (Re-designated from the existing Deputy Manager) (iii) Seventeen Marketing Manager and Seventeen Assistant Marketing Managers (iv) One Accountant cum Cashier and such other office bearer as may be appointed by the State Government.